Delhi High Court - Orders
Ex Jwo Krushna Chandra Mahapatra vs Union Of India & Ors on 31 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Dharmesh Sharma
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11036/2023&CM APPL. 42803-42804/2023
EX JWO KRUSHNA CHANDRA MAHAPATRA ..... Petitioner
Through: Mr. Ashutosh Somani, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anshuman Singh, Sr. Panel with
Mr. Jitendra Kumar Tripathi, GP.
Sgt. Mritunjay, Air Force.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 31.10.2023
1. Request for pass over is made on behalf of the petitioner. It is not possible to accede to the request today.
2. List on 28th November, 2023.
SANJEEV SACHDEVA, J DHARMESH SHARMA, J OCTOBER 31, 2023 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 21:06:42