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Delhi High Court - Orders

Ex Jwo Krushna Chandra Mahapatra vs Union Of India & Ors on 31 October, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Dharmesh Sharma

                                    $~6
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11036/2023&CM APPL. 42803-42804/2023
                                                EX JWO KRUSHNA CHANDRA MAHAPATRA ..... Petitioner
                                                                                      Through:                 Mr. Ashutosh Somani, Advocate.

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                                                      Through:                 Mr. Anshuman Singh, Sr. Panel with
                                                                                                               Mr. Jitendra Kumar Tripathi, GP.
                                                                                                               Sgt. Mritunjay, Air Force.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                                      ORDER

% 31.10.2023

1. Request for pass over is made on behalf of the petitioner. It is not possible to accede to the request today.

2. List on 28th November, 2023.

SANJEEV SACHDEVA, J DHARMESH SHARMA, J OCTOBER 31, 2023 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 21:06:42