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[Cites 0, Cited by 0] [Section 49E] [Entire Act]

Union of India - Subsection

Section 49E(3) in Conduct of Elections Rules, 1961

(3)A paper seal shall be used for securing the control unit of the voting machine, and the presiding officer shall affix his own signature on the paper seal and obtain thereon the signature of such of the polling agents present as the desirous of affixing the same.