Section 32 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005
32. Dry Days.
- The Licensed premises shall be closed and no business transacted on the following days declared as dry days:-(i)26th January - Republic day,(ii)15th August - Independence day,(iii)2nd October - Gandhi Jayanthi.Provided that the licensee shall not be entitled to any compensation whatsoever for the closure of the licensed premises.
