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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(d) in The Textiles Committee Act, 1963

(d)specify the type of quality control or inspection which will be applied to textiles or textile machinery;
(da)[ provide for training in the techniques of quality control to be applied to textiles or textile machinery;] [Inserted by act 51 of 1973 s. 5, (w.e.f. 1-1-1975)]