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Delhi High Court - Orders

Laishram Premila Devi & Ors vs The State & Ors on 19 February, 2021

Author: Subramonium Prasad

Bench: Subramonium Prasad

$~31 and 32
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL.M.C. 533/2021
      LAISHRAM PREMILA DEVI & ORS.              ..... Petitioners
                      Through Mr. R.S. Mishra, Advocate

                    versus
      THE STATE & ORS.                                    ..... Respondents
                    Through             Mr. Hirein Sharma, APP

+     CRL.M.C. 534/2021
      NIRMALA KHATRI & ORS.                     ..... Petitioners
                      Through Mr. R.S. Mishra, Advocate

                    versus
      THE STATE & ORS.                                    ..... Respondents
                    Through             Mr. Hirein Sharma, APP

    CORAM:
    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
            ORDER

% 19.02.2021 HEARD THROUGH VIDEO CONFERENCING Crl. M.A. 2683/2021 (Exemption) in CRL.M.C. 533/2021 Crl. M.A. 2684/2021 (Exemption) in CRL.M.C. 534/2021 Allowed, subject to all just exceptions.

CRL.M.C. 533/2021 CRL.M.C. 534/2021

At the request of Mr. R.S. Mishra, learned counsel appearing for the petitioners, adjourned to 22.02.2021.

SUBRAMONIUM PRASAD, J.

FEBRUARY 19, 2021 pst