Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Securities And Exchange Board Of India - Subsection Section 15(b) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998 (b)The buy-back of the shares shall not be made from the promoters or persons in control of the company;
