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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Odisha - Subsection

Section 291(c) in The Orissa Municipal Corporation Act, 2003

(c)the Commissioner may, if he thinks fit, construct such part of such drain and such part of the work necessary for branching the same into the Corporation drain as may be in or under any public street or place vesting in the Corporation and, in such case, the expenses incurred by the Commissioner shall be paid by the owner of the private street.