Section 48 in The West Bengal Correctional Services Act, 1992
48. Dentists and eye specialists.—
There shall be a team of such number of dentists and eye specialists under the Chief Medical Officer as the State Government may deem fit. The team of dentists and eye specialists shall visit every correctional home for such period and at such interval for examining prisoners suffering from dental and eye troubles and providing proper remedies as may be prescribed. The cost of treatment including false teeth and spectacles as may be adviced by the dentists or the eye specialists, as the case may be, shall be borne by the correctional home.
