Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 69 in The Punjab Town Improvement Trust Rules, 1939

69.

CHeques drawn on a treasury shall be on the standardized forms obtainable from the Master, Security, Printing, India, Nasik Road G.I.P. Railway and cheques drawn on a Bank shall be in the form supplied by the Bank. Unused cheques shall be kept under lock and key in the personal custody of the drawing officer, who shall notify to the treasury or to the Bank upon which he draws the number of the cheque book which he from time to time brings into use.