Bombay High Court
National Insurance Co. Ltd. Mumbai ... vs Smt. Pallavi Anand Hegde And Ors on 1 November, 2018
10 FA 50 OF 2016
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.50 OF 2016
National Insurance Co. Ltd. ... Appellant.
V/s.
Smt. Pallavi Anand Hegde, and ors ... Applicants
Mrs. Amol Gatne, for appellant.
Mr. Yuvraj P. Narvankar, for the respondents..
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 1 st NOVEMBER, 2018. P.C. : 1] Heard learned counsel for the applicants and appellant. 2] As the appeal involves a very short question, it would be
heard the stage of admission itself.
3] Call for the record and proceeding.
4] The appellant to file private compilation of documents.
5] Stand over to 22.01.2019.
[DR.SHALINI PHANSALKAR-JOSHI, J.] 1/1 ::: Uploaded on - 03/11/2018 ::: Downloaded on - 04/11/2018 01:05:30 :::