Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Entire Act] State of Punjab - Section Section 6 in The Punjab Municipal Act, 1999 6. Larger urban area to be deemed a City. - Where any area is specified as a larger urban area, the Government shall, by notification, declare such larger urban area to be a municipal area and thereafter such larger urban area shall be deemed to be a City.
