Section 25(3)(b) in Statutes of the Homoeopathy University, Jaipur, 2011

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(3)(b) in Statutes of the Homoeopathy University, Jaipur, 2011

(b)to prescribe norms for the functioning of the University libraries, ensuring their access to its students, teachers and other persons, including norms to impose penalties for violation of rules relating to late deposit, destruction, or defacement of borrowed books, and other use of the libraries and their facilities; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 25(3)(b) in Statutes of the Homoeopathy University, Jaipur, 2011