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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(d) in The Port Rules for the Port Of Visakhapatnam

(d)When gunpowder, ammunition or other explosive in excess of 100 lb. weight are being shipped on board or being discharged from any vessel within the limits of the port, neither fires, lights nor smoking are under any circumstances to be permitted on board.