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[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(5)(b) in The Anna University of Technology, Chennai Act, 2010

(b)provide courses of study for admission to the examination for degrees of the Anna University, Chennai, shall be deemed to be colleges affiliated to the Anna University of Technology, Chennai under this Act and the provisions of this Act shall, as far as may, apply accordingly.