Jharkhand High Court
Ajay Kr Chail And Ors vs The State Of Jharkhand And Anr on 21 February, 2017
Author: Rongon Mukhopadhyay
Bench: Rongon Mukhopadhyay
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M. P. No. 894 of 2013
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Ajay Kr. Chail & others ... ... Petitioners
Versus
The State of Jharkhand & another ... ... Opposite Parties
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY
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For the Petitioner : Mr. Kumar Amit, Advocate
For the Opposite Party :
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5/21.02.2017Call for the status report from the learned trial court with respect to the stage of the case.
The report, as called for, should reach this Court within a period of one week positively from the date of a copy of this order is received by the court concerned.
(Rongon Mukhopadhyay, J) R. Shekhar Cp 3