Section 18 in The M.P. Sugarcane (Purchase Tax) Act, 1961
18. Repeal.
- Section 23 and clause (m) of sub-section (2) of Section 30 of the Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 (No. 1 of 1959), are hereby repealed.[Inserted by M.P. Act No. 33 of 1974.]
