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Allahabad High Court

Hari Ram vs Deputy Director Of Consolidation ... on 4 December, 2019

Author: Sangeeta Chandra

Bench: Sangeeta Chandra





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CONSOLIDATION No. - 446 of 2009
 

 
Petitioner :- Hari Ram
 
Respondent :- Deputy Director Of Consolidation Faizabad
 
Counsel for Petitioner :- Shobh Nath Pandey
 
Counsel for Respondent :- C.S.C,Manoj Kumar Mishra
 

 
Hon'ble Mrs. Sangeeta Chandra,J.
 

(Oral) Case called out.

None appears for the petitioner.

Sri Manoj Kumar Mishra is present for the respondents. He has pointed out the earlier orders passed by this Court.

The counter affidavit was filed on 6.4.2016. Till date, no rejoinder affidavit has been filed.

The matter has been listed peremptorily.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 4.12.2019 Sachin