Allahabad High Court
Hari Ram vs Deputy Director Of Consolidation ... on 4 December, 2019
Author: Sangeeta Chandra
Bench: Sangeeta Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CONSOLIDATION No. - 446 of 2009 Petitioner :- Hari Ram Respondent :- Deputy Director Of Consolidation Faizabad Counsel for Petitioner :- Shobh Nath Pandey Counsel for Respondent :- C.S.C,Manoj Kumar Mishra Hon'ble Mrs. Sangeeta Chandra,J.
(Oral) Case called out.
None appears for the petitioner.
Sri Manoj Kumar Mishra is present for the respondents. He has pointed out the earlier orders passed by this Court.
The counter affidavit was filed on 6.4.2016. Till date, no rejoinder affidavit has been filed.
The matter has been listed peremptorily.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 4.12.2019 Sachin