Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] State of Punjab - Subsection Section 215(b) in The Punjab Municipal Act, 1999 (b)inspection of any warehouse or storage place, within the jurisdiction of the other Municipality or the Cantonment Authority or the Gram Panchayat or Panchayat Samiti where goods intended to be brought within the municipal area are kept;
