Delhi High Court - Orders
Farid Khan vs Uppal Housing Pvt. Ltd. & Ors on 16 October, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13640/2023
FARID KHAN ..... Petitioner
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary and Mr. Nirmal Prasad,
Advocates.
versus
UPPAL HOUSING PVT. LTD. & ORS. ..... Respondents
Through: Mr. Manish Vashisht, Senior
Advocate with Mr. Vijay Nair, Mr.
Manoranjan Sharma, Mr. Arpit
Dwivedi and Mr. Manmeet Nagpal,
Advocates for R1.
Mr. Rishikesh Kumar, ASC with Ms.
Sheenu Priya and Mr. Sumit
Choudhary, Advocates for R2 to R5.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 16.10.2023 CM APPL. No. 53873/2023 (Exemption) Exemption granted, subject to just exceptions. Let requisite compliances be made within 01 week. The application stands disposed of.
W.P.(C) 13640/2023 & CM APPL. 53872/2023 (ad-interim stay) By way of the present petition filed under Articles 226 and 227 of the Constitution of India, the petitioner impugns order dated 11.08.2023 made by the learned Financial Commissioner in Case No. 63/2021, dismissing the petitioner's revision petition that was filed challenging order dated 22.01.2021 made by the Deputy Commissioner/Collector (South).
W.P.(C) 13640/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 21:11:06 Issue notice.
Learned counsel as above appear on behalf of respondent No. 1 and respondents Nos. 2 to 5 on advance copy; accept notice; seek time to file counter-affidavits.
Let counter-affidavits be filed within 06 weeks; rejoinders thereto, if any, be filed within 04 weeks thereafter; with copies to the opposing counsel.
Re-notify on 19th March 2024.
ANUP JAIRAM BHAMBHANI, J OCTOBER 16, 2023/uj W.P.(C) 13640/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 21:11:06