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State of Haryana - Section

Section 8 in The Punjab Borstal Rules

8. Maintenance of records and preparation and submission of reports.

- The Superintendent shall be responsible for the maintenance of records and registers and for the preparation and submission of reports and returns required under the Act and these rules or as may be ordered from time to time by the [State] [Substituted by the Adaptation of Laws Order, 1950.] Government.