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Supreme Court - Daily Orders

Dy. Commissioner Income Tax vs M/S. Well Pack Packaging on 9 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.18                               COURT NO.13                 SECTION IIIA

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                                 CC No. 12249/2015

     (Arising out of impugned final judgment and order dated 03/12/2014
     in TA No. 368/2001 passed by the High Court Of Gujarat At
     Ahmedabad)

     DY. COMMISSIONER INCOME TAX                                          Petitioner(s)

                                                     VERSUS

     M/S. WELL PACK PACKAGING                                             Respondent(s)

     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 09/07/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)
                                         Mr. Tushar Mehta, ASG.
                                         Ms. Purnima Bhat Kak, Adv.
                                         Mrs. Anil Katiyar, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Leave granted.

List the matter along with Civil Appeal No. 1296 of 2015 and Civil Appeal No. 4907 of 2012.

(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.13 16:56:52 IST Reason: