Supreme Court - Daily Orders
Dy. Commissioner Income Tax vs M/S. Well Pack Packaging on 9 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.18 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 12249/2015
(Arising out of impugned final judgment and order dated 03/12/2014
in TA No. 368/2001 passed by the High Court Of Gujarat At
Ahmedabad)
DY. COMMISSIONER INCOME TAX Petitioner(s)
VERSUS
M/S. WELL PACK PACKAGING Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 09/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Tushar Mehta, ASG.
Ms. Purnima Bhat Kak, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
List the matter along with Civil Appeal No. 1296 of 2015 and Civil Appeal No. 4907 of 2012.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.13 16:56:52 IST Reason: