Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] State of Gujarat - Subsection Section 157(2) in Gujarat High Court Rules, 1993 (2)Where process has to be issued in foreign territory, a sum sufficient to cover the fees in that territory must be paid.
