Supreme Court - Daily Orders
M.J.Thulsiraman vs Commissioner, Hindu Religious And ... on 19 November, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
R.P.(C) No. 2429/2019 in C.A. No. 4676/2010
M.J.THULSIRAMAN & ANR. Petitioner(s)
VERSUS
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE Respondent(s)
ENDOWMENT ADMN. & ANR.
O R D E R
This review petition has been filed against Judgment dated 3rd September, 2019 whereby the Civil Appeal was dismissed.
We have considered the review petition on merits. In our opinion, no case for review of Judgment dated 3 rd September, 2019 is made out. Consequently, the review petition is dismissed on merits.
....................J (N.V. RAMANA) ........................J (MOHAN M. SHANTANAGOUDAR) .....................J (AJAY RASTOGI) NEW DELHI;
19TH NOVEMBER, 2019.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.11.20 13:29:25 IST Reason: ITEM NO.1002 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2429/2019 in C.A. No. 4676/2010 M.J.THULSIRAMAN & ANR. Petitioner(s) VERSUS COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE Respondent(s) ENDOWMENT ADMN. & ANR.
(FOR ADMISSION) Date : 19112019 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR HON'BLE MR. JUSTICE AJAY RASTOGI By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed on merits in terms of the signed order.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR (Signed Order is placed on the file)