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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 6(2)(b) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(b)has been convicted of an offence which, in the opinion of the Government, involves moral turpitude; or