Section 6(1) in Bihar Special Survey and Settlement Rules, 2012
(1)After the publication of notification under rule 3(1) of the Bihar Special Survey and Settlement Rules 2012, the land owners/holders may submit, in duplicate, a self declaration of lands owned/held by them in Form- 2. One copy of the self declaration shall be made over to the person concerned after initialling and putting date and serial number by the receiving officer/employee as a token of acknowledgement of the same.
