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State of West Bengal - Section

Section 6 in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

6. Prohibition of use of weights and measures other than standard weights and measures.

- Notwithstanding anything contained in any other law or any custom, usage or practice in any area or in respect of any class of goods or undertakings where or in respect, of which this Act has come into force, no unit of mass or measure, other than the standard weights or standard measures, shall be used in any transaction or in any dealing or contract for any work to be done or goods to be sold or delivered.