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[Cites 0, Cited by 0] [Section 352] [Entire Act]

State of Rajasthan - Subsection

Section 352(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)The statistics of work inspected, the number of mistakes detected and the nature of important mistakes should also be stated in the report. A large number of errors is usually conclusive against an Inspector irrespective of their nature. Some officers do to attach importance to mistakes of crop but they have their own importance, as it is generally mistakes in these that helps the inspecting officers to find out whether the Inspector has made field Inspection or not. From this point of view formal errors are as important as substantial errors, since an Inspector can detect the former most easily. On the other hand, even the best Inspector may pass mistakes now and then. If the record is found to have been corrected under his initials in various places, it is usually a sign that he has in fact tested it with some care even if his test is not complete.