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[Cites 0, Cited by 10] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(8) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(8)For the purposes of any proceedings under this Act and for purposes connected therewith the said authorities shall have such other powers and shall follow such procedure as may be prescribed.