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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(4)(a) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(a)on Sunday or more than eight hours any working day mentioned under sub-rule (3), or