Bombay High Court
Karvy Realty (India) Limited And Ors vs Sanjay Bhalchandra Dandekar And Anr on 7 September, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-27
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 658 OF 2023
Karvya Realty (india) Limited And Ors ....APPLICANT
V/S
Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT
WITH CRIMINAL APPLN. U/S 482 NO. 661 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 664 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 672 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 678 OF 2023 Page 1/3 ::: Uploaded on - 08/09/2023 ::: Downloaded on - 09/09/2023 04:31:36 ::: Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 674 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 676 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 663 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 665 OF 2023 Karvy Realty (india) Limited And Ors ....APPLICANT V/S Sanjay Bhalchandra Dandekar And Anr ....RESPONDENT Mr.Niranjan Mundargi i/b. KESARI DASTOOR for Applicant in APL/658/2023 Mr.Kersi Dastoor for Applicant in APL/663/2023, Page 2/3 ::: Uploaded on - 08/09/2023 ::: Downloaded on - 09/09/2023 04:31:36 ::: APL/661/2023, APL/664/2023, APL/678/23, APL/674/2023, APL/676/2023, APL/665/2023 and APL/672/2023 Anant Vadgaonkar for Respondent No.1 in all APL's Mr.A.R.Patil APP for State/Respondent CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 7th September, 2023 P.C. :
By consent, stand over to 25/10/2023. If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 08/09/2023 ::: Downloaded on - 09/09/2023 04:31:36 :::