Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(28) in Mother Teresa Women's University Act, 1984

(28)
(a)to appoint examiners, after consideration of recommendations of the Departments of Studies; and
(b)to fix their remuneration ;