Orissa High Court
Satyabadi Sahoo vs Union Of India & Ors. ..... Opposite ... on 18 May, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.5429 of 2018
Satyabadi Sahoo ..... Petitioner
Mr.A.Kanungo, Adv
Vs.
Union of India & Ors. ..... Opposite Parties
Mr.C.Pradhan, Senior Panel Counsel
CORAM: MR. JUSTICE SANJAY KUMAR MISHRA
ORDER
18.05.2023 Order No. This matter is taken up through hybrid mode.
13.2. As prayed by learned Counsels for the parties, matter be listed in the week commencing from 3rd July, 2023.
(S.K.MISHRA) JUDGE Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: Jr.Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 19-May-2023 17:37:05 Page 1 of 1