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Orissa High Court

Satyabadi Sahoo vs Union Of India & Ors. ..... Opposite ... on 18 May, 2023

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.5429 of 2018

              Satyabadi Sahoo                            .....                                  Petitioner
                                                                                   Mr.A.Kanungo, Adv
                                                         Vs.
              Union of India & Ors.                      .....                            Opposite Parties
                                                                 Mr.C.Pradhan, Senior Panel Counsel

                                        CORAM: MR. JUSTICE SANJAY KUMAR MISHRA

                                                                ORDER

18.05.2023 Order No. This matter is taken up through hybrid mode.

13.

2. As prayed by learned Counsels for the parties, matter be listed in the week commencing from 3rd July, 2023.

(S.K.MISHRA) JUDGE Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: Jr.Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 19-May-2023 17:37:05 Page 1 of 1