Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in Jharkhand Staff Selection Commission Act, 2008 6. Sub-Ordinate Officers & Employees. - The Service Conditions of the subordinate officers and employees shall be such as will be determined by the State Government from time to time.
