Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 118 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 118. The licensing authority may grant a free licence in Form "F" within two weeks from the date of receipt of the report referred to in rule 117.
