Himachal Pradesh High Court
Mohinder Singh & Others vs Hrtc & Another on 2 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mohinder Singh & others versus HRTC & another .
CWP No. 1879 of 2022 02.04.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioners.
Mr. Malay Kaushal, Advocate, vice Mr. Vikas Rajput, Advocate, for respondent No. 1.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No. 2.
CWP No. 1878 of 2022 & CMP No. 3463 of 2022 Mr. Malay Kaushal, Advocate, on behalf of Mr. Vikas Rajput, Advocate; and Mr. Sanjeev Kumar Motta, Advocate, appear on advance copies for respondent No. 1 and respondent No. 2, respectively. They pray for time to seek instructions and file reply. Matter to come up on 21st April, 2022.
Appointments, if any, made by the respondents shall remain subject to final outcome of this writ petition.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 02, 2022 ( rajni ) ::: Downloaded on - 02/04/2022 20:12:08 :::CIS