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[Cites 1, Cited by 0]

Madras High Court

P.Ramesh vs The District Collector on 16 March, 2023

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                       W.P.Nos.27722 & 27723 of 2014

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 16.03.2023

                                                       CORAM

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                           W.P.Nos.27722 & 27723 of 2014
                                                       and
                                             M.P.Nos.1,1,2 & 2 of 2014

                     W.P.No.27722 of 2014:

                     P.Ramesh                                                       ...Petitioner

                                                          Vs.

                     1.The District Collector,
                       Collectorate, Villupuram.

                     2.The Executive Officer,
                       Gingee Panchayat,
                       Gingee.

                     3.The President,
                       Gingee Panchayat,
                       Gingee.

                     4.The Tahsildar,
                       Gingee Taluk,
                       Gingee.

                     5.The Divisional Engineer,
                       Highways Department,
                       Gingee.


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                                                                         W.P.Nos.27722 & 27723 of 2014

                     6.Sub-Divisional Engineer,
                       Highways Department,
                       Gingee.

                     7.The Superintend of Police,
                       Villupuram District,
                       Villupuram.

                     8.The Deputy Superintend of Police,
                       Tamil Nadu Police,
                       Gingee.

                     9.The Inspector of Police,
                       Gingee Police station,
                       Gingee.

                     10.The Project Director,
                        National Highways Authority of India,
                        Villupuram.

                     11.V.Sakthirajan

                     12.The Additional District Munsif,
                        Munsif Court Buildings,
                        Gingee.                                                     ..Respondents

                     Prayer : Writ Petition filed Under Article 226 of the Constitution of India,
                     to issue a Writ of Mandamus, forbearing the respondents from entering into
                     or marking or demolishing the petitioner's property situate in Gingee Town,
                     Sakkrapuram, S.No.24/6 A1, to an extent of 1199 Sq.ft. bounded on the
                     North by Kalimullah Shop, South by Balasundaram Shop, East of Gandhi
                     Bazzar and West of Rajaram Reddiar Vacant Land with Patta No.1939
                     under the guise of removal of encroachment without following the due

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                                                                 W.P.Nos.27722 & 27723 of 2014

                     process of law.


                     W.P.No.27723 of 2014:

                     J.Srinvasan                                              ...Petitioner

                                                           Vs.

                     1.The District Collector,
                       Collectorate, Villupuram.

                     2.The Executive Officer,
                       Gingee Panchayat,
                       Gingee.

                     3.The President,
                       Gingee Panchayat,
                       Gingee.

                     4.The Tahsildar,
                       Gingee Taluk,
                       Gingee.

                     5.The Divisional Engineer,
                       Highways Department,
                       Gingee.

                     6.Sub-Divisional Engineer,
                       Highways Department,
                       Gingee.

                     7.The Superintend of Police,
                       Villupuram District,
                       Villupuram.

                     8.The Deputy Superintend of Police,

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                                                                         W.P.Nos.27722 & 27723 of 2014

                        Tamil Nadu Police,
                        Gingee.

                     9.The Inspector of Police,
                       Gingee Police station,
                       Gingee.

                     10.The Project Director,
                        National Highways Authority of India,
                        Villupuram.

                     11.V.Sakthirajan

                     12.The Additional District Munsif,
                        Munsif Court Buildings,
                        Gingee.                                                     ..Respondents

                     Prayer : Writ Petition filed Under Article 226 of the Constitution of India,
                     to issue a Writ of Mandamus, forbearing the respondents from entering into
                     or marking or demolishing the petitioner's property situate in Gingee Town,
                     Sakkrapuram, S.No.24/6 C, New S.No.165/19B to an extent of 220 Sq.mt
                     bounded on the North by Kumarara raja's Shop, South by Syed Kadhar
                     Basha's Shop, East of Gandhi Bazzar and West of Muabarak Ali's Land with
                     Patta No.2276 under the guise of removal of encroachment without
                     following the due process of law.




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                                                                               W.P.Nos.27722 & 27723 of 2014

                                     For Petitioner       : Mr.P.Dinesh Kumar
                                                           (in both W.Ps)

                                     For Respondents
                                     (R1, R2, R4 to R9)   : Mr.T.Arunkumar
                                                            Additional Government Pleader
                                                            (in both W.Ps)

                                     (R10)                : Mr.Adithya Raj
                                                            For M/s.P.Wilson Associates
                                                            (in both W.Ps)

                                     (R11)                : Mr.V.R.Appaswamee
                                                            (in both W.Ps)

                                     (R3)                 : No appearance
                                                            (in both W.Ps)

                                     (R12)                : Court
                                                            (in both W.Ps)



                                                      COMMON ORDER


The learned counsel appearing on behalf of the writ petitioners seek permission of this Court to withdraw the present writ petitions. He has also made an endorsement to that effect.

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2. Recording the above said submission and endorsement of the learned counsel for the petitioners, both the writ petitions stand dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.

16.03.2023 Index : Yes kak To

1.The District Collector, Collectorate, Villupuram.

2.The Executive Officer, Gingee Panchayat, Gingee.

3.The President, Gingee Panchayat, Gingee.

4.The Tahsildar, Gingee Taluk, Gingee.

5.The Divisional Engineer, Highways Department, Gingee.

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6.Sub-Divisional Engineer, Highways Department, Gingee.

7.The Superintend of Police, Villupuram District, Villupuram.

8.The Deputy Superintend of Police, Tamil Nadu Police, Gingee.

9.The Inspector of Police, Gingee Police station, Gingee.

10.The Project Director, National Highways Authority of India, Villupuram.

11.The Additional District Munsif, Munsif Court Buildings, Gingee.

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https://www.mhc.tn.gov.in/judis W.P.Nos.27722 & 27723 of 2014 S.M.SUBRAMANIAM, J.

kak W.P.Nos.27722 & 27723 of 2014 16.03.2023 8/8 https://www.mhc.tn.gov.in/judis