Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 776] [Entire Act]

Bengal Presidency - Subsection

Section 776(g) in Police Regulations, Bengal , 1943

(g)Military service of Indian Commissioned Officers who enlist as Sub-Inspectors on discharge from the Army shall count towards increment.