Allahabad High Court
Indo Asian Fusegear Ltd. vs Commissioner Of Commercial Taxes on 27 September, 2019
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- SALES/TRADE TAX REVISION No. - 1111 of 2009 Revisionist :- Indo Asian Fusegear Ltd. Opposite Party :- Commissioner Of Commercial Taxes Counsel for Revisionist :- P.R. Mullick,Nishant Mishra Counsel for Opposite Party :- C.S.C. Hon'ble Saumitra Dayal Singh,J.
1. Allowed.
2. For orders, see order of date passed in Sales/Trade Tax Revision No. 1054 of 2009 (Indo Asian Fusegear Ltd. Vs. Commissioner of Commercial Taxes).
Order Date :- 27.9.2019 AHA