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State of Andhra Pradesh - Section

Section 6 in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

6. Entrance fees

The Director may, by order, levy a fee not exceeding twenty naye Paise on each person entering into any protected monument or part thereof as specified in the order:Provided that the Director shall obtain the prior sanction of the Government before issuing such order.