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[Cites 0, Cited by 0] [Section 251(5)] [Section 251] [Entire Act]

State of Uttar Pradesh - Subsection

Section 251(5)(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)explosion of receiver or vessel used for storage, at a pressure greater than atmospheric pressure, of any gas or gases or any liquid or solid used as building material;