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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(5)(d) in Bihar Lift Irrigation Act, 1956

(d)all lands on the banks of any Lift Irrigation Work as defined in subclauses (a), (b) and (c) of this clause, which have been acquired by the State Government; and