Supreme Court - Daily Orders
M/S. Anand Food And Dairy Products vs Income Tax Officer on 21 October, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.43 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
29725-29727/2016
(Arising out of impugned final judgment and order dated 30/03/2016
in TA No. 174/2016 30/03/2016 in TA No. 175/2016 30/03/2016 in TA
No. 176/2016 passed by the High Court Of Gujarat At Ahmedabad)
M/S. ANAND FOOD AND DAIRY PRODUCTS ETC. ETC. Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
(with interim relief)
Date : 21/10/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Amar Dave, Adv.
Mr. P.S. Sudheer, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Ashwani Thakur) (Mala Kumari Sharma) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.10.22 12:02:21 IST Reason: