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[Cites 2, Cited by 0]

Andhra Pradesh High Court - Amravati

Nelluri Vamsi Krishna vs The State Of Andhra Pradesh on 21 October, 2020

Author: T. Rajani

Bench: T. Rajani

[ 2690 ]

(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

WEDNESDAY, THE TWENTY FIRST DAY OF OCTOBER,
TWO THOUSAND AND TWENTY
: PRESENT:
THE HONOURABLE SMT JUSTICE T. RAJANI
CRIMINAL PETITION NO: 4486 OF 2020

 

Between:

R/o Flat No.302, Brundavan Gardens, Guntur
Petitioner/Accused
AND

1. The State of Andhra Pradesh rep, by its Public Prosecutor, High Court,
Amaravathi.

2. Chandra Veera Pasupathi Narayana, S/o.Kotiah, Aged about 63 years (Died)

3. Kunamaneni Kamala, W/o Late Chandra Veera Pasuathi Narayana Aged about
56 years, Occ Teacher, R/o. Door No.4-14-218/3, Vigneswara Towers, Flat
No.203, Line, Anjaneyapet, Amaravati Road, Guntur.

4. Chandra Veena Sravanthi, W/o.Pachala Vijay, Aged about 30 years, Occ House
wife, R/o. Door No.4-14-218/3, Vigneswara Towers, Flat No.203, 1° Line,
Anjaneyapet, Amaravati Road, Guntur.

5. Chandra Ravi Chandra, S/o. Late Chandra Veera Pasupathi Narayana, Aged
about 28 years, Occ Private Employment, R/o Door No.4-14-218/3, Vigneswara
Towers, Flat No.203, 1° Line, Anjaneyapet, Amaravati Road, Guntur.

Respondent/Complainant

WHEREAS the Petitioner above named through his Advocate P V N KIRAN
KUMAR presented this Petition under Section 482o0f Cr.P.C, the High Court may be
pleased to call for the records in CC.No.277 of 2018 on the file of the Court of the IV
Additional Junior Civil Judge, Guntur and quash the same

AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri P V N KIRAN KUMAR
Advocate for the Petitioner, and of PUBLIC PROSECUTOR for Respondent No.1
directed issue of notice to the unofficial respondents herein to show cause as to why
this CRIMINAL PETITION should not be admitted.

You viz:

1. Kunamaneni Kamala, W/o Late Chandra Veera Pasuathi. Narayana Aged about
56 years, Occ Teacher, R/o. Door No.4-14-218/3, Vigneswara Towers, Flat
No.203, Line, Anjaneyapet, Amaravati Road, Guntur. . .

2. Chandra Veena Sravanthi, W/o.Pachala Vijay, Aged about 30 years, Occ House
wife, R/o. Door No.4-14-218/3, Vigneswara Towers, Flat No.203, 1* Line,
Anjaneyapet, Amaravati Road, Guntur.

3. Chandra Ravi Chandra, S/o. Late Chandra Veera Pasupathi Narayana, Aged
about 28 years, Occ Private Employment, R/o Door No.4-14-218/3, Vigneswara
Towers, Flat No.203, 1* Line, Anjaneyapet, Amaravati Road, Guntur.

are directed to show cause either appearing in person or through an Advocate, as to
why in the circumstances set out in the petition and the affidavit filed therewith (copy
enclosed) this CRIMINAL PETITION should not be admitted, on or before 11.11.2020,
on which date the case stands posted for hearing

IA NO: 1 OF 2020

Petition under Section 482 of Cr.P.C praying that in the circumstances stated in
the affidavit filed in support of the petition, the High Court may be pleased to stay all
further proceedings in CC. No. 277 of 2018 on the file of the Court of the IV Additional
Junior Civil Judge, Guntur, pending disposal of CRLP No.4486 of 2020, on the file of the
High Court.
 

 

The Court made the following:
ORDER:

"Issue notice to unofficial respondents. Post on 11.11.2020.

Having regard to the facts and circumstances of the case and considering the submission that in similar facts and circumstances, this Court in Cri.P.No.440 of 2020 and other criminal petitions granted orders as prayed for, there shall be interim stay as prayed for, till 11.11.2020". Sd/- A. SURYA PRAK DEPUTY REGIS ITRUE COPY// SECTION OFFICER To,

1. Kunamaneni Kamala, W/o Late Chandra Veera Pasuathi Narayana Aged about 56 years, Occ Teacher, R/o. Door No.4-14-218/3, Vigneswara Towers, Flat No.203, Line, Anjaneyapet, Amaravati Road, Guntur.

2. Chandra Veena Sravanthi, W/o.Pachala Vijay, Aged about 30 years, Occ House wife, R/o. Door No.4-14-218/3, Vigneswara Towers, Flat No.203, 1° Line, Anjaneyapet, Amaravati Road, Guntur.

3. Chandra Ravi Chandra, S/o. Late Chandra Veera Pasupathi Narayana, Aged about 28 years, Occ Private Employment, R/o Door No.4-14-218/3, Vigneswara Towers, Flat No.203, 1° Line, Anjaneyapet, Amaravati Road, Guntur. (Addresses 1 to 3 by RPAD- along with a copy of petition and memorandum of grounds)

4. One CC to SRI P VN KIRAN KUMAR Advocate [OPUC]

5. Two CCs to PUBLIC PROSECUTOR, High Court of AP [OUT]

6. One spare copy .

HIGH COURT TRJ DATED:21/10/2020 POST ON 11.11.2020 NOTICE BEFORE ADMISSION CRLP.No.4486 of 2020 INTERIM STAY | 47 NEY asp