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State of Odisha - Section

Section 15 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

15. Suspension or cancellation of licence.

- The Conservator may at any time suspend or cancel a licence for a breach by the owner of a cargo boat or the tindal in charge thereof of any of these rules, of any other rules, for the time being in force relating or applicable to cargo boats, or if the cargo boat has in his opinion become unfit for the conveyance of cargo.