Andhra Pradesh High Court - Amravati
Chaparla Ramakrishna Rao vs The State Of Ap on 27 January, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE : W.P.No.1850 of 2023
PROCEEDING SHEET
Sl. Date ORDER OFFIC
No. E
NOTE
1.27.01.2023 SRS,J At request of learned Government Pleader, post on 30.01.2023, in the 'Motion List'.
_________ SRS,J Ikn