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Andhra Pradesh High Court - Amravati

Chaparla Ramakrishna Rao vs The State Of Ap on 27 January, 2023

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                           MAIN CASE : W.P.No.1850 of 2023
                                PROCEEDING SHEET
Sl.      Date                              ORDER                          OFFIC
No.                                                                         E
                                                                          NOTE

1.

27.01.2023 SRS,J At request of learned Government Pleader, post on 30.01.2023, in the 'Motion List'.

_________ SRS,J Ikn