Supreme Court - Daily Orders
K. Nanu &Amp Ors vs C.H Kunhikrishna Kurup on 19 August, 2014
r ITEM NO.2 COURT NO.14 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8328/2014
K. NANU & ORS Petitioner(s)
VERSUS
C.H KUNHIKRISHNA KURUP & ORS Respondent(s)
I.A. No. 1/2014(with c/delay in refiling SLP)
Date : 19/08/2014 This application was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE V. GOPALA GOWDA
[IN CHAMBER]
For Petitioner(s) Mr. R.Basant,Adv.
Ms. Bhawna Das,Adv.
Mr. Senthil Jagadeesan ,Adv.
For Respondent(s)
Mr. M. T. George ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the special leave petition is condoned subject to deposit of a sum of Rs.500/- with the Supreme Court Legal Services Committee within a period of one week. The same shall be utilized for the cause of Juvenile justice.
(SUMAN WADHWA) (MALA KUMARI SHARMA)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2014.08.20
16:37:06 IST
Reason: