Section 12 in The Punjab Prevention of Anti-Social and Hazardous Activities Act, 1976
12. Repeal and saving.
(1)The Punjab Prevention of Anti-Social and Hazardous Activities Ordinance, 1976 (Punjab Ordinance No. 3 of 1976) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.
