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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)The Academic Council shall consider the recommendations of the Boards of studies and submit its observations thereon to the Executive Council which will in turn submit its recommendations to the Board;