Allahabad High Court
Shri B.P. Singh Dhakray vs C.B.I. Thru' Director New Delhi & Others on 20 March, 2014
Author: Shashi Kant
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. WRIT PETITION No. - 11732 of 2012 Petitioner :- Shri B.P. Singh Dhakray Respondent :- C.B.I. Thru' Director New Delhi & Others Counsel for Petitioner :- Ranjit Saxena Counsel for Respondent :- Govt. Advocate,N.I. Jafri Hon'ble Shashi Kant,J.
List revised.
Heard learned A.G.A.
The lawyers are abstaining from the court working.
List in the next cause list.
Order Date :- 20.3.2014 Monika