Section 25(6)(e) in The West Bengal University of Technology Act, 2000

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State of West Bengal - Subsection

Section 25(6)(e) in The West Bengal University of Technology Act, 2000

(e)The functions of the Advisory Committee shall be to advise the Chairman of the Committee-

(i)in drafting a plan for implementation of the programme of the University for the purpose of this Act;

(A)the introduction of degree and post-graduate courses,

(B)the preparation of syllabi of different courses of study,

(C)introduction of post-doctoral courses and undertaking of research activities,

(D)the preparation for granting affiliation to new colleges or institutions,

(E)the preparation for conducting examinations,

(F)the prescribing of the equivalence of examinations, degrees and diplomas of other universities and institutions and other allied and ancillary matters.

(ii)in selecting sites of the University and making necessary arrangements for securing the accommodation, furniture and equipment and such other things as are deemed necessary;

(iii)in formulating the staff pattern (both teaching and non-teaching) of the University and in prescribing the qualifications for recruitment of such staff;

(iv)in preparing the programme of teaching and other activities of the University consisting of-

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State of West Bengal - Subsection

Section 25(6)(e) in The West Bengal University of Technology Act, 2000